Supreme Court - Daily Orders
Commissioner Of Income Tax-Xvi vs Shri Atul Kumar Swami on 8 December, 2017
ITEM NO.4 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Civil Appeal No(s). 5910/2016
COMMISSIONER OF INCOME TAX-XVI Appellant(s)
VERSUS
SHRI ATUL KUMAR SWAMI Respondent(s)
Date : 08-12-2017 This appeal was called on for hearing today.
For Appellant(s) Ms. S. Usha Reddy,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Akshat Malpani,Adv.
Mr. Bhargava V. Desai, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete.
The office report indicates that the Ld. Counsel for the parties have failed to file the statement of case within the statutory period. Filing of Statement of Case is not mandatory as per amended Supreme Court Rules, 2013. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.
SANJAY PARIHAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2017.12.09 10:30:50 IST Reason: