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Supreme Court - Daily Orders

Commissioner Of Income Tax-Xvi vs Shri Atul Kumar Swami on 8 December, 2017

     ITEM NO.4                              REGISTRAR COURT. 2                        SECTION XIV

                                       S U P R E M E C O U R T O F             I N D I A
                                               RECORD OF PROCEEDINGS


                                               BEFORE THE REGISTRAR MR. SANJAY PARIHAR

     Civil Appeal                     No(s).   5910/2016

     COMMISSIONER OF INCOME TAX-XVI                                                  Appellant(s)

                                                            VERSUS

     SHRI ATUL KUMAR SWAMI                                                           Respondent(s)



     Date : 08-12-2017 This appeal was called on for hearing today.


     For Appellant(s)                      Ms. S. Usha Reddy,Adv.
                                           Mrs. Anil Katiyar, AOR

     For Respondent(s)                     Mr. Akshat Malpani,Adv.
                                           Mr. Bhargava V. Desai, AOR


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Service is complete.

The office report indicates that the Ld. Counsel for the parties have failed to file the statement of case within the statutory period. Filing of Statement of Case is not mandatory as per amended Supreme Court Rules, 2013. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.

SANJAY PARIHAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2017.12.09 10:30:50 IST Reason: