Punjab-Haryana High Court
Gandhi vs State Of Haryana on 8 April, 2015
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CRA-S-1621-SB of 2009
Date of decision: 08.04.2015
Gandhi ........ Appellant
Versus
State of Haryana ........ Respondent
CORAM: HON'BLE MR. JUSTICE R.P. NAGRATH
Present: Mr. Sukhdeep Parmar, Advocate
for the appellant.
Mr. Kuldeep Tiwari, Addl. AG, Haryana.
R.P. NAGRATH, J.
For orders, see the judgment of even date passed in CRA-S-1411-SB of 2009 (Hari Gunga vs. State of Haryana).
April 08, 2015 ( R.P. NAGRATH )
jk JUDGE
JITENDER KUMAR
2015.04.23 16:54
I attest to the accuracy and
authenticity of this document
Chandigarh