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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(b) in Public Debt (Annuity Deposit Certificates) Rules, 1966

(b)the Post Office registration receipt for the cover containing the Annuity Deposit Certificate if the same was lost in transmission by registered post;