Section 3(5B)(a) in The Levy Sugar Price Equalisation Fund Act, 1976

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Union of India - Subsection

Section 3(5B)(a) in The Levy Sugar Price Equalisation Fund Act, 1976

(a)is held by any producer with any other person or with any court, Government, bank or other authority referred to in clause (a) of that sub-section, or

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Union of India - Subsection

Section 3(5B)(a) in The Levy Sugar Price Equalisation Fund Act, 1976