Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 10] [Entire Act]

NCT Delhi - Section

Section 81 in The Delhi Land Revenue Act, 1954

81. Powers of Assistant Collector of second class.

- An Assistant Collector of the second class shall in addition to the powers conferred by or under any other provision of this Act, have power to investigate report on such cases as the Deputy Commissioner or the Revenue Assistant may, from time to time, commit to him for investigation and report.