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State of Uttar Pradesh - Section

Section 10 in The U.P. Homoeopathic Medicine (Amendment) Act, 1975

10. Validation.

- All examinations held in March, 1975 by the Board of Homoeopathic Medicine, Uttar Pradesh in pursuance of Government Order No. 492/V-9-102-72, dated February 4, 1975 shall be deemed to be and always to have been valid, anything contained in the principal Act notwithstanding.