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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(2) in The Gauhati University Act, 1947

(2)
(a)The Academic Council shall consist of the following members :
Ex-Officio Members
(i)the Vice-Chancellor;
(ii)the Director of Public Instruction, Assam ;
(iii)the Director of Technical Education, Assam ;
(iv)the Director of Health Services, Assam ;
(v)the Deans of the Faculties ;
(vi)the Professor of the University ;
(vii)the University Readers who are heads of Department of teaching ;
(viii)the Liberation of the University ;
Other Members
(ix)five persons of whom at least one shall be a Principal of a Professional College, elected by the Principals of colleges from among themselves ;
(x)fifteen persons to be elected from amongst the teachers of the affiliated colleges and of the University of whom at least twelve shall be from the affiliated colleges;
(xi)persons not exceeding three, other than teachers of the University appointed by the Chancellor being persons who by reasons of their possessing expert knowledge in subjects named for the purpose by the ex-officio members of the Academic Council are in the opinion of the Chancellor fitted to serve in the Council;
(xii)two persons to be elected by the Court who are not employees or students of the University or the affiliated colleges ; and
(xiii)one Education Officer of the Board of Secondary Education, Assam, to be nominated by the Chairman of the aforesaid Board.
(b)Save as otherwise provided and except the ex-officio members all other members shall hold office for a period of three years from the date of their election or nomination, as the case may be.
(c)When a person ceases to be a member of the Academic Council he shall cease to be a member of any of the authorities of the University of which he may happen to be a member of any of the authorities of the University of which he may happen to be a member by virtue of his membership of the Academic Council.