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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(7) in The Anna University of Technology, Tirunelveli Act, 2007

(7)All hostels within the University area which continue to be recognised by the [Anna University of Technology, Tiruchirrappali] [Substituted for 'an Assistant Professor or a Reader' by Act No. 25 of 2010, dated 11.06.2010.] immediately before the appointed day shall be deemed to be hostels recognised by the Anna University, Thirunelveli under this Act and the provisions of this Act shall, as far as may, apply accordingly.