Delhi High Court - Orders
Nilima Gupta vs Yogesh Saroha & Ors on 1 March, 2024
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 161/2019 and CM APPL. 34701/2019 (Stay)
NILIMA GUPTA ..... Petitioner
Through: Mr. Shivam Goel, Mrs. Ramya
S. Goel and Mr. Akash Katiyar,
Advs.
versus
YOGESH SAROHA & ORS ..... Respondents
Through: Mr. Sunil Dalal, Sr. Adv. with
Ms. Manisha Saroha, Mr.
Nikhil Beniwal, Mr. Mahabir
Singh, Mr. Navish Bhati, Advs.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 01.03.2024
1. This hearing is being conducted through hybrid mode.
2. Learned counsel for the petitioner requests for an accommodation stating that the main counsel is not available today.
3. Learned counsel for the respondents submits that he has no objection to the same.
4. Re-notify for final hearing on 09.08.2024.
5. Interim order granted earlier to continue till the next date of hearing.
DHARMESH SHARMA, J.
MARCH 1, 2024 sp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/03/2024 at 23:52:53