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[Cites 0, Cited by 0] [Section 46(3)] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(3)(ii) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(ii)The Returning Officer shall at the same time record the serial number of each Ballot paper against the entry relating to that voter in the marked copy of the voters list.