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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1)(i) in The Merchant Shipping (Fire Appliances) Rules, 1969

(i)two fire hydrants, one on the portside and one on the starboard side and each such hydrant shall be provided with a fire hose with nozzle suitable for spraying water on oil, or alternatively with suitable dual purpose nozzles;