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Madhya Pradesh High Court

Wasim @ Chenu vs The State Of Madhya Pradesh on 19 May, 2022

Author: Anil Verma

Bench: Anil Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 24763 of 2022 (WASIM @ CHENU Vs THE STATE OF MADHYA PRADESH) Dated : 19-05-2022 Parties through counsel.

Case diary is not available. Learned Govt.Advocate prays for time to call the case diary. List on 30.05.2022.

(ANIL VERMA) V. JUDGE MK Signature Not Verified VerifiedDigitally Digitally signed by SAN MUKTA CHANDRASHEKHA R KOUSHAL Date: 2022.05.20 10:54:03 IST