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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)Every ballot paper shall have a counter-foil attached thereto. The said ballot paper and the counter-foil for the election of President of Water Users Association shall be in Form-12. Every ballot paper for the election of member of Territorial Constituency shall be in Form-13.