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State of Tamilnadu - Section

Section 19A in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955

19A. [ [Inserted vide G.O. Ms. No. 1206, Public (Estt.-I), dated the 20th June 1986 (With effect from the 25th February 1985).]

Every Member shall be issued with an identity card containing his photograph attested by the Secretary, and it shall be treated as a pass referred to in, section 12(4-A) (a) of the Act.]