[Cites 0, Cited by 0]
[Section 598]
[Entire Act]
State of Odisha - Subsection
Section 598(15) in Orissa Municipal Rules, 1953
| Number and date | Name and residence of applicant | Nature of the copies required | Ordinary searching fees deposited | Extra searching fees deposited | Date and (if extra fees have been paid) hour bywhich the copy is to be ready | Signature of officer receiving the application | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| Serial No. | Date of application | Name of applicant | Ordinary searching fee paid | Extra searching fee paid |
| 1 | 2 | 3 | 4 | 5 |
| Number of sheets of papers | Date on which copy was ready for delivery | Date on which delivery was taken | Remarks | |||
| Filed with application | Filed afterwards | Returned unused | Used | |||
| 6 | 7 | 8 | 9 | 10 | 11 | 12 |