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Union of India - Section

Section 21 in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008

21. Authentication of orders and instruments of Institute.

- All orders and decisions of the Institute shall be authenticated by the signature of the Director or any other member authorised by the Institute in this behalf and all other instruments shall be authenticated by the signature of such officers as may be authorised by the Institute.