Central Information Commission
Mrsatyanarayan vs Gnctd on 22 August, 2014
CENTRAL INFORMATION COMMISSION
(Room No.315, BWing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi 110 066)
File No.CIC/DS/A/2013/001484SA
(Sh.Satyanarayan Vs. Dte.of Education, GNCTD)
Appellant : Sh. Satyanarayan
Respondent : Directorate of Education,
NorthWestA, GNCTD, Delhi
Date of hearing : 12082014
Date of decision : 22082014
Information Commissioner : Prof. M. Sridhar Acharyulu
(Madabhushi Sridhar)
Referred Sections : Sections 3, 19(3) of the RTI
Act
Result : Appeal allowed/
Disposed of
The appellant is not present. The Public Authority is represented by Mr. R.P.Kukreti,
ADE, Directorate of Education, NorthWestA, GNCTD, Delhi.
FACTS
2. Through the RTI application dated 1122013, the appellant is seeking to know about the implementation of 6th Pay Commission recommendations in his case and increase in the pension, etc. The PIO has given reply by his letter dated 2222013. Not satisfied, the appellant made first appeal before the FAA. The FAA by his order dated 2152013 upheld the information furnished by the PIO and disposed of the appeal. The appellant was not present during the hearing before the FAA. Claiming that the respondent authority has not furnished complete information, the appellant has filed 2nd appeal before the Commission.
Decision:
3. Heard the submissions made by the respondent officers. The appellant is not present. The appellant was asking for a copy of his Service Book, which was not traceable. On the basis of the copy supplied by the appellant himself, the respondent authority reconstructed his Service Book. He filed his grievance before the PGC also. The respondent authority says that the appellant has drawn the transport allowance in excess. As the information has already been furnished, which the appellant himself is having, there is no point in filing the 2nd appeal by the appellant. The respondent officer also submitted that excess payment of transport allowance paid to the appellant is pending for recovery. Hence the appeal is closed.
(M. Sridhar Acharyulu) Information Commissioner Authenticated true copy (Babu Lal) Deputy Registrar Address of the parties:
1. The CPIO under RTI, Govt. Of NCT of Delhi, Directorate of Education(North WestA) BL Block, Shalimar Bagh, DELHI110088
2. Shri Satyanarayan H.No.34R, Ward No.08, Vasant Vihar, Gannor SONEPAT, HARYANA