Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Mahesh Ravindra Shinde vs Swathi Mahesh Shinde @ Swathi Duryodhan ... on 23 August, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

  ITEM NO.601                              COURT NO.9                SECTION IX

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                  No(s).   24648/2016

  (Arising out of impugned final judgment and order dated 02/08/2016
  in HMP No. 396/2016 passed by the Civil Judge Senior Division,
  Sangli)

  MAHESH RAVINDRA SHINDE                                             Petitioner(s)

                                                 VERSUS

  SWATHI MAHESH SHINDE @ SWATHI DURYODHAN JADHAV                     Respondent(s)

  (With appln.(s) for exemption from filing O.T. and permission to
  place additional documents on record and interim relief)

  Date : 23/08/2016 This petition was called on for hearing today.

  CORAM :
                         HON'BLE MR. JUSTICE KURIAN JOSEPH
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

  For Petitioner(s)
                                    Mr.   Tashriq Ahmad, Adv.
                                    Mr.   Tabrez Ahmad, adv.
                                    Ms.   Farzeen Iqbal, Adv.
                                    Mr.   Syed Mehdi Imam,Adv.
  For Respondent(s)
                                     Mr. Balraj Deewan, Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice.

Mr. Balraj Deewan, learned counsel accepts notice on behalf of the respondent. Therefore, service of notice on the respondent is waived of.

List this matter on Friday, the 26th August, 2016.

[RENU DIWAN] [SUKHBIR PAUL KAUR] ASSISTANT REGISTRAR A.R.-CUM-P.S.