Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Maharashtra - Subsection Section 37(a) in The Maharashtra Land Revenue (Disposal of Government Lands) Rules, 1971 (a)assessment or rent, as the case may be for such strip of land at the same rate, if any, at which he pays assessment or rent for such site, and
