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State of Jharkhand - Section

Section 5 in Usha Martin University, Jharkhand Act, 2012

5. University not be entitlted to assistance.

- The University or its constituent/affiliated Colleges or its' centres shall be self-financed and shall neither a demand nor shall be entitled to any grant in-aid or any other financial assistance from the State Government or any other body or Corporation, owned or controlled by the State Government.