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[Cites 0, Cited by 0] [Section 226] [Entire Act]

State of Rajasthan - Subsection

Section 226(g) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(g)store places are so constructed that-
(i)there is no risk of structural steel of prefabricated parts falling or overturning;
(ii)storage conditions generally ensure stability and avoid damage having regard to the method of storage and atmospheric conditions; and
(iii)rack are set on firm ground and designed so that units cannot move accidentally in such store places;