Section 51(b) in U.P. Revenue Code (Amendment) Act, 2016
(b)in sub-section (3), -(i)for the words and figure ^^tgka mDr mi/kkjk 2 the words and figure tgka mi/kkjk and for the words ^^'kiFki= ;k vU;Fkk }kjk the words 'kiFki= }kjkk ;k vU;Fkk shall be substituted;(ii)in clause (a) and clause (b), for the words ^^nks'kh O;fDr the word ^^vfHk;qDr shall be substituted;
