Bombay High Court
Destiny Star India Pvt. Ltd vs Union Of India And Ors on 7 November, 2019
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION STAMP NO. 25947 OF 2019 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders None present.
CORAM : V. R. KACHARE I/c. REGISTRAR (JUDL-I) Date : 7th November, 2019 Three weeks time (i.e. 28/11/2019) is granted to remove office objection.
S. O. to 29/11/2019.
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I/C. REGISTRAR (JUDL-I) ::: Uploaded on - 08/11/2019 ::: Downloaded on - 09/11/2019 00:53:45 :::