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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Maharashtra - Subsection

Section 39(1)(a) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(a)Boys :- The male children shall be given the following items-
(i)coconut oil.
(ii)toilet soap twice in a month. and
(iii)one bar of washing soap or washing powder once in a month for washing clothes, tooth powder or tooth paste and tooth brush as per requirement.