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Delhi High Court - Orders

M/S-Saini Cargo vs Indian Oil Corporation Ltd. & Anr on 12 September, 2023

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~2
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 4753/2020 & CM APPL. 17152/2020
                                                M/S-SAINI CARGO                                                                        ..... Petitioner
                                                                                      Through:                 Mr. Pushkar Sood, Mr. K P Singh,
                                                                                                               Mr. Vishwajeet Singh, Mr. Rishabh
                                                                                                               Singh, Mr. Satya Prakash Singh,
                                                                                                               Advocates

                                                                                      versus

                                                INDIAN OIL CORPORATION LTD. & ANR                                                   ...... Respondents
                                                                                      Through:                 Ms. Mala Narayan and Mr. Shaswat
                                                                                                               Goel, Advs for R-1.
                                                                                                               Mr. Manish Vashisht, Sr. Advocate
                                                                                                               with Mr. Vanshay Kaul and Ms.
                                                                                                               Akansha Kaul, Advs. for R-2.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER
                                    %                                                 12.09.2023
                                                Arguments heard.
                                                Judgment reserved.

Written submissions be filed within five days' time.

SUBRAMONIUM PRASAD, J SEPTEMBER 12, 2023 hsk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:34:59