Delhi High Court - Orders
M/S-Saini Cargo vs Indian Oil Corporation Ltd. & Anr on 12 September, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4753/2020 & CM APPL. 17152/2020
M/S-SAINI CARGO ..... Petitioner
Through: Mr. Pushkar Sood, Mr. K P Singh,
Mr. Vishwajeet Singh, Mr. Rishabh
Singh, Mr. Satya Prakash Singh,
Advocates
versus
INDIAN OIL CORPORATION LTD. & ANR ...... Respondents
Through: Ms. Mala Narayan and Mr. Shaswat
Goel, Advs for R-1.
Mr. Manish Vashisht, Sr. Advocate
with Mr. Vanshay Kaul and Ms.
Akansha Kaul, Advs. for R-2.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 12.09.2023
Arguments heard.
Judgment reserved.
Written submissions be filed within five days' time.
SUBRAMONIUM PRASAD, J SEPTEMBER 12, 2023 hsk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:34:59