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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Bihar - Subsection

Section 43(a) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(a)To the repayment of debts incurred by the University for the purposes of this Act and the Statutes, the Ordinances, the Regulations and the Rules made thereunder ;