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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Bombay Presidency - Subsection

Section 7(3) in The Bombay Home Guards Act, 1947

(3)A police officer may arrest without warrant any person who commits an offence punishable under sub-section (1) ,[or (1A)]. [The word, brackets, figure and letter 'or (1A)' were added by Bombay 11 of 1950, Section 7(4).]