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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(2)(i) in Kerala Agricultural University Act, 1971

(i)To review and take such action as it may deem fit on the annual report and the annual accounts of the University which shall be placed before it by the Executive Committee and to consider and pass the budget according to the provisions of the Statutes;