Section 2 in The Assam Agricultural Service Rules, 1980
2. Definitions.
- In these Rules unless there is anything repugnant in the subject or context-(a)'Appointing Authority' means the Governor or Assam;(b)'Commission' means the Assam Public Service Commission;(c)'Constitution' means the Constitution of India;(d)'Government' means the Government of Assam;(e)'Governor' means the Governor of Assam;(f)'Member' means a member of the Assam Agricultural Service;(g)'Selection Board' means the Selection Board constituted under Rule 15;(h)'Selection List' means the list as referred to in Rules 6(1 He), 13 (6) and 14 (3);(i)'Service' means the Assam Agricultural Service; and(j)'Year' means a calendar year.
