Section 11 in The West Bengal Public Land (Eviction Of Unauthorised Occupants) Act, 1962
11. Repeal and savings.
(1)The West Bengal Public Land (Eviction of Unauthorised Occupants) Ordinance, 1962, is hereby repealed.(2)Anything done or any action taken under the said Ordinance shall be deemed to have validly done or taken under this Act as if this Act had commenced on the 8th day of September, 1962.
