Section 31 in The National Commission For Minority Educational Institutions (Procedure For Appeal) Rules, 2006
31. Working hours of the Commission
.-Except on Saturdays, Sundays and other public holidays, the office of the Commission shall, subject to any other order, made by the Chairperson, remain open daily from 9:30 a.m. to 6:00 p.m. but no work, unless of an urgent nature, shall be entertained after 4:30 p.m. on any working day.
