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[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

NCT Delhi - Subsection

Section 29(4)(ii) in The Delhi Metro Airport Express Line, General Rules, 2010

(ii)if brakes fail to apply on more than two cars, the train shall be brought to a stop as soon as possible by application of the emergency brake and shall not proceed until authorised by a competent person from the Rolling Stock Maintenance department;