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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Rajasthan - Subsection

Section 67(d) in Rajasthan Co-operative Societies Act, 2001

(d)drainage, reclamation from rivers or other water, Or protection from floods or from erosion or other damage by water, of land used for agricultural purposes or waste land which is culturable;