Section 15 in Gujarat Minor Mineral Concession Rules, 2010
15. Length and breadth of leased area.
- The length of an area held under a quarry lease shall not exceed four times its breadth:Provided that the Competent Authority may, in any special case for the reasons to be recorded in writing and subject to such general instructions and directions as may be issued by the Commissioner from time to time regarding conservation and scientific and economic development of the minerals, relax the provisions of this rule.
