[Cites 0, Cited by 0]
[Entire Act]
State of West Bengal - Section
Section 46 in The Appellate Side Rules of The High Court at Calcutta
46. The following time - table shall be observed:
| District | Number of days allowed for service of noticeof appeal on the respondent |
| The Municipalities of Calcutta and Howrah | 10 days |
| All Districts of West Bengal (excluding the Municipalities ofCalcutta and Howrah) | 21 days |