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[Cites 0, Cited by 0] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(3) in The Sikh Gurdwaras Act, 1925

(3)[ If the office-holders and the other members of the executive committee cease to hold office under provisos to sub-section (1) of this Section, the Chairman of the meeting for the conduct of the election of the new President shall be elected out of the members present in the said meeting and the new President so elected shall act as the Chairman for the further proceedings of the meeting.