Rajasthan High Court - Jodhpur
(Praveen Andoji @ Kanti Lal @ Vijay Singh ... vs . State Of Raj.) on 24 August, 2015
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IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B.CRIMINAL MISC. BAIL APPLICATION NO.6840/2015
(Praveen Andoji @ Kanti Lal @ Vijay Singh & Anr. Vs. State of Raj.)
Date of Order :: 24.08.2015
HON'BLE MS.JUSTICE NIRMALJIT KAUR
Mr.Love Jain for Mr.Deepak Menaria, counsel for the petitioners. Mr.A.S.Rathore, counsel for the State.
<><><><> The present bail application has been filed under Section 439 Cr.P.C. The petitioners have been arrested in connection with FIR No.173/2015, Police Station Bhopalpura, District Udaipur for the offence under Sections 420, 406, 120-B of the IPC.
The matter is still under investigation. No ground is made out to release the petitioner on bail.
Dismissed accordingly.
(NIRMALJIT KAUR), J.
NK