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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Uttarakhand - Subsection

Section 29(2)(i) in National Law University of Uttarakhand Act, 2011

(i)ensure that the registers of buildings, lands, items of furniture and equipments are maintained up-to-date and that stock checking of equipment and other consumable material is conducted regularly in the University;