Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(iii) in Rajiv Gandhi University of Health Sciences Act, 1994

(iii)to develop, upgrade and start departments in medical specialities as may be required and to provide instruction for such courses of study as it may determine;