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Punjab-Haryana High Court

Haryana State Industrial & ... vs Ramesh And Ors on 23 March, 2018

Author: Kuldip Singh

Bench: Kuldip Singh

                                           245

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                              CR-2871-2016 (O&M)
                                              Date of decision : 23.3.2018


Haryana State Industrial & Infrastructure
Development Corporation Ltd.                                  ....... Petitioner
                                          Versus
Ramesh and ors                                                ....... Respondents
CORAM : HON'BLE MR. JUSTICE KULDIP SINGH
Present:-   Mr. Pritam Saini, Advocate for the petitioner

            Mr. Sudhir Aggarwal, Advocate for respondents No. 1 to 4.

            Mr. Ashwani Kumar Saini, DAG Haryana


1.          Whether the Reporters of local newspaper may be allowed to
            see the judgment ?
2.          To be referred to the Reporter or not.
3.          Whether the judgment should be reported in the digest ?



KULDIP SINGH J. (ORAL)

For orders see: CR-7805-2016 titled as Haryana State Industrial & Infrastructure Development Corporation Ltd. versus Parmanand and ors.

(KULDIP SINGH) JUDGE 23.3.2018 preeti Whether speaking / reasoned Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 14-05-2018 08:32:23 :::