Punjab-Haryana High Court
Haryana State Industrial & ... vs Ramesh And Ors on 23 March, 2018
Author: Kuldip Singh
Bench: Kuldip Singh
245
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR-2871-2016 (O&M)
Date of decision : 23.3.2018
Haryana State Industrial & Infrastructure
Development Corporation Ltd. ....... Petitioner
Versus
Ramesh and ors ....... Respondents
CORAM : HON'BLE MR. JUSTICE KULDIP SINGH
Present:- Mr. Pritam Saini, Advocate for the petitioner
Mr. Sudhir Aggarwal, Advocate for respondents No. 1 to 4.
Mr. Ashwani Kumar Saini, DAG Haryana
1. Whether the Reporters of local newspaper may be allowed to
see the judgment ?
2. To be referred to the Reporter or not.
3. Whether the judgment should be reported in the digest ?
KULDIP SINGH J. (ORAL)
For orders see: CR-7805-2016 titled as Haryana State Industrial & Infrastructure Development Corporation Ltd. versus Parmanand and ors.
(KULDIP SINGH) JUDGE 23.3.2018 preeti Whether speaking / reasoned Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 14-05-2018 08:32:23 :::