Bombay High Court
Ajay Shrikrishan Jindal vs Sanjay Shrikrishan Jindal And Ors on 22 November, 2021
Author: N. J. Jamadar
Bench: N. J. Jamadar
33-ia1900-2021 in s129-2021+.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 26220 OF 2021
IN
SUIT NO. 129 OF 2021
Sanjay Shrikrishan Jindal
...Applicant
IN THE MATTER BETWEEN :-
Sanjay Shrikrishan Jindal ...Plaintiff
Versus
Shrikrishan Parmeshwaridas Jinda & Ors. ...Defendant
INTERIM APPLICATION NO. 1900 OF 2021
IN
SUIT NO. 129 OF 2021
Ajay Shrikrishan Jindal ...Applicant
IN THE MATTER BETWEEN :-
Sanjay Shrikrishan Jindal ...Plaintiff
Versus
Shrikrishan Parmeshwaridas Jinda & Ors. ...Defendant
Mr. Dinyar Madon, Senior Advocate, Mr. Cyrus Ardeshir (Counsel)
and Mr. Atul Data (Counsel), Ms. Sharanya Mahimtura i/by
Mahimtura & Co. for the Applicant/Plaintiff.
Mr. Durgaprasad Poojari i/by PDS Legal for Defendant No.12.
Mr. Kunal Bhanage for Defendant No.15.
Mr. Rohan Cama, Ms. Ayushi Anandpara, Chirag Kamdar, Sachi
Udeshi & Aryan Srivastava i/by Wadia Ghandy & Co. for Defendant
Nos. 7 to 11 and Defendant Nos. 16.
Mr. Janak Dwarkadas, Senior Advocate, with Ms. Fereshte Sethna
a/w Mr. Aniket Nimbalkar and Ms. Aboli Mandlik, i/by DMD,
Advocates for Defendant Nos. 3 in both Interim Application.
Sajakali Jamadar ...1
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33-ia1900-2021 in s129-2021+.doc
CORAM : N. J. JAMADAR, J.
DATE : 22nd NOVEMBER, 2021 P.C.:
1. Heard the learned counsel for the parties.
2. Mr. Dwarkadas, learned Senior Counsel for defendant No.3 seeks time to file an affidavit-in-reply to the interim application (L) No.26220 of 2021.
Let the affidavit-in-reply be filed within a period of one week and its copy served on the applicants-plaintiffs.
3. Mr. Madon, the learned Senior Counsel for the applicant- plaintiff seeks time to file affidavit-in-rejoinder, if needed.
Let the affidavit-in-rejoinder be filed within a week thereafter.
4. List on 6th December, 2021.
INTERIM APPLICATION NO. 1900 OF 2021 The learned counsel for the plaintiff has tendered the affidavit-in-rejoinder to the affidavit of defendant No.12.
The affidavit-in-rejoinder is taken on record.
(N. J. JAMADAR, J.)
Sajakali Jamadar ...2
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