Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(9) in Rajasthan Sanskrit University Act, 1998 (9)to create posts of Professor, Associate professor and Assistant Professor and any other teaching and non-teaching posts requires by the University and to make appointment thereon;
