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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(k) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

(k)"Interconnection Point" means the interface point for supply of electricity from the Micro-Grid Renewable Energy System to the Distribution Licensee's System;