Madhya Pradesh High Court
Anil Parwani vs Kartaar Makhija (Dead) Through Lrs ... on 15 July, 2024
Author: Dinesh Kumar Paliwal
Bench: Dinesh Kumar Paliwal
1 MCRC-8130-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
ON THE 15 th OF JULY, 2024
MISC. CRIMINAL CASE No. 8130 of 2024
ANIL PARWANI
Versus
KARTAAR MAKHIJA (DEAD) THROUGH LRS RAHUL MAKHIJA
AND OTHERS
Appearance:
Shri Ujwal Vaidya, counsel for the applicant.
Shri Manoj Kushwaha, P.L. for respondent/State.
ORDER
As prayed by learned counsel for the applicant, this petition under Section 482 of Cr.P.C filed on behalf of applicant is dismissed as withdrawn and not pressed.
(DINESH KUMAR PALIWAL) JUDGE MKL Signature Not Verified Signed by: MANOJ KUMAR LALWANI Signing time: 15-07-2024 18:51:57