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Madhya Pradesh High Court

Anil Parwani vs Kartaar Makhija (Dead) Through Lrs ... on 15 July, 2024

Author: Dinesh Kumar Paliwal

Bench: Dinesh Kumar Paliwal

                                                               1                         MCRC-8130-2024
                            IN    THE         HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     BEFORE
                                   HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
                                                   ON THE 15 th OF JULY, 2024
                                          MISC. CRIMINAL CASE No. 8130 of 2024
                                              ANIL PARWANI
                                                  Versus
                            KARTAAR MAKHIJA (DEAD) THROUGH LRS RAHUL MAKHIJA
                                               AND OTHERS
                           Appearance:
                             Shri Ujwal Vaidya, counsel for the applicant.
                             Shri Manoj Kushwaha, P.L. for respondent/State.

                                                                ORDER

As prayed by learned counsel for the applicant, this petition under Section 482 of Cr.P.C filed on behalf of applicant is dismissed as withdrawn and not pressed.

(DINESH KUMAR PALIWAL) JUDGE MKL Signature Not Verified Signed by: MANOJ KUMAR LALWANI Signing time: 15-07-2024 18:51:57