Section 42 in The Multi-State Co-Operative Societies Act, 2002
42. Association of employees in management decision making process.—
Every multi-State co-operative society shall devise such procedure, as may be specified in the bye-laws or in the administrative instructions of such society, for the association of the representatives of employees of such multi-State co-operative societies at such level or bodies as may be specified in the bye-laws or the instructions issued in this regard, in the management decision making process.
