Section 197(2)(f) in West Bengal Co-operative Societies Rules, 2011

[Cites 0, Cited by 0] [Section 197(2)] [Section 197] [Entire Act]

(f)The Secretary shall maintain separate registers for

(i)memorandum of appeal in Form XXXVIII-A;

(ii)applications for review in Form XXXVIII-B;

(iii)miscellaneous applications in Form XXXVIII-C;

(iv)unregistered memorandum of appeals and applications in Form XXXVIII-D; and

(v)court fee received in Form XXXVIII-E.

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