Madhya Pradesh High Court
Adarsh State Bank Karmchari Sahkari ... vs M P Rajya Van Vikas Nigam Limited Head ... on 25 June, 2015
SA-687-2015
(ADARSH STATE BANK KARMCHARI SAHKARI GRIH NIRMAN SAMITI Vs M P RAJYA VAN
VIKAS NIGAM LIMITED HEAD QUARTER BHOPAL)
25-06-2015
Shri A. Jain, learned counsel for the appellants. Records of both the courts below be called for. Heard on IA No.7152/2015, IA No.7153/2015 and IA No.7151/2015. Issue notice on the aforesaid IAs, returnable within eight weeks. PF be submitted within seven days.
(S.K. GANGELE) JUDGE