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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Goa - Subsection

Section 32(1)(a) in The Goa Children's Act, 2003

(a)[ [omitted] [Clause (a), (b) and (c) omitted by Goa Children's (Amendment) Act, 2005 [Act No. 20 of 2005].]