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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Himachal Pradesh - Subsection

Section 54(1)(g) in Himachal Pradesh Homoeopathic Practitioners Act, 1979

(g)the conditions under which students shall be admitted to the degree, diploma or certificate course and to the qualifying and prior examinations;