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State of Madhya Pradesh - Section

Section 19 in The M.P. Janpad Panchayat (Management of Ferries) Rules, 1999

19.

The lessee shall not permit person, who is known or reasonably suspected to be an escaped convict or proclaimed offender to cross the ferry and he shall report at once to the officer-in-charge of the nearest police station the arrival at the ferry of any such person.